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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)The employer shall issue a service certificate to each of such building workers in Form-14 on termination of his service on account of completion of such work or for any other reason.