Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act] State of West Bengal - Subsection Section 239(2)(b) in The Howrah Municipal Corporation Act, 1980 (b)detailed and specific scheme of the Corporation for conducting development programmes on such point or points as the Corporation thinks fit;