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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(a) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(a)Cost (including sales tax paid by the Government servant on medicines purchased) of Allopathic Drugs, medicines, vaccines, Sera or other therapeutic substances not ordinarily available in Govt, hospitals. List of allopathic drugs, medicines which are not reimbursable is given in Appendix III.