Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] State of Madhya Pradesh - Subsection Section 325(2) in M.P. Civil Court Rules, 1961 (2)When an entry in an account book is admitted in evidence, the portion so admitted shall be clearly indicated by surrounding it in red ink.