Section 29 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
29. Energy losses.
- The transmission customers shall bear average energy losses in the transmission system as estimated by the Regional Load Despatch Centre and the State Load Despatch Centre concerned. The energy losses in the transmission system shall be compensated by additional injection at the intention point(s). The information regarding average energy losses for the previous 52 weeks shall be posted on the website of the Regional Load Despatch Centres and the State Load Despatch Centres.
