Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Entire Act]

NCT Delhi - Section

Section 73 in The Delhi Excise Act, 2009

73. Order of appellate authority.

(1)The order of the appellate authority disposing of the appeal shall be in writing and shall state the points for determination, the decision thereon and the reasons for the decision.
(2)The appellate authority shall communicate the order passed by him to the appellant and the excise officer whose order formed the subject matter of appeal.