Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73] [Entire Act] NCT Delhi - Subsection Section 73(2) in The Delhi Excise Act, 2009 (2)The appellate authority shall communicate the order passed by him to the appellant and the excise officer whose order formed the subject matter of appeal.
