Section 40 in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006
40. Dissolution of Management Committee of a Farmers' Organisation.
(1)State Government may dissolve a Management Committee of a farmers' organisation if such a Committee is found to be committing or have committed a gross misappropriation of Government funds.(2)The dissolution of Management Committee under sub-section (1) shall be carried out following an investigation and enquiry and after serving a notice to such a Committee and receipt of reply from the Committee to the notice so served :Provided that where the Management Committee fails to reply to the notice served upon it within a reasonable lime or as may be prescribed, the dissolution may be carried out without waiting for the receipt of reply from such Committee.
