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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(1)State Government may dissolve a Management Committee of a farmers' organisation if such a Committee is found to be committing or have committed a gross misappropriation of Government funds.