Section 3(6A)(xiii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

[Cites 0, Cited by 0] [Section 3(6A)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(6A)(xiii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(xiii)to call a meeting of the representatives of the contractors and Labour Co-operative Societies working in particular Division, at the Divisional Headquarters once in every six months for ascertaining up-to-date position of running and final bills of the contractors and Societies and to ensure clearance of such bills.

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State of Punjab - Subsection

Section 3(6A)(xiii) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979