Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Odisha - Subsection Section 173(i) in Odisha Goods and Services Tax Act, 2017 (i)in the Odisha Municipal Corporation Act, 2003, sections 242 and 248 shall be omitted; and
