Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1) in The Haryana Sports Council Act, 2016

(1)There shall be an Executive Committee of the District Sports Council consisting of its President, Vice-President, Secretary and two members to be nominated by the President of District Sports Council from among its members, of whom one shall be a woman.