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Bengal Presidency - Section

Section 1065 in Police Regulations, Bengal , 1943

1065. Clerical establishment.

(a)The clerical establishment in each office shall consist of a head clerk, an accountant, a reader or readers, a stenographer (where sanctioned) and a staff of subordinate clerks.
(b)Clerks (including those employed in the Police Training College) are borne on Range cadres.
(c)No executive officer may be employed in any office without the sanction of the Inspector-General nor may apprentices be so employed under any circumstances.