Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1065] [Entire Act] Bengal Presidency - Subsection Section 1065(a) in Police Regulations, Bengal , 1943 (a)The clerical establishment in each office shall consist of a head clerk, an accountant, a reader or readers, a stenographer (where sanctioned) and a staff of subordinate clerks.
