Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(ii) in The Punjab Excise Fiscal Orders, 1932 (ii)Draught Beer [16.00] [Substituted for '8.00.' vide Haryana Government Notification No. SO 36/PA 1/14/Ss. 31 and 32/2001 dated 29.3.2001.] per bulk litre.
