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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(ii) in Uttaranchal Higher Judicial Service Rules, 2004

(ii)Super time scale will be available to the extent of 10 percent of the strength of the Cadre to the Selection Grade officers who have put in not less than three years of Continuous service in Selection Grade.