Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 27 in Uttaranchal Higher Judicial Service Rules, 2004

27. Grant of the Selection Grade and Super time Scale.

- (i) 25% of the cadre post of the Higher Judicial service, who have put in not less than five years of service in the cadre the court may grant the selection grade amongst the members of the service on the basis of merit-cum-seniority.
(ii)Super time scale will be available to the extent of 10 percent of the strength of the Cadre to the Selection Grade officers who have put in not less than three years of Continuous service in Selection Grade.