Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Kerala - Subsection Section 31(1)(b) in Kerala Fish Seed Act, 2014 (b)five times the value of the fish seed, if the value of any such fish seed is more than one thousand rupees;