Section 19(1) in The Orissa Panchayat Samiti Election Rules, 1991
(1)The Election Officer shall supply to the Presiding Officer appointed for polling station the following papers, namely:(i)A list of candidates published in Form No. 8 for the election of the Member of the Samiti;(ii)A working copy of the Voters' list relating to the polling station(s);(iii)Another copy of the Voters' list relating to polling station(s);(iv)Required number of ballot papers in Form No. 11;(v)Form No. 12 for recording ballot paper account;(vi)Form No. 9 containing the list of the contesting candidates and symbols allotted to each of them.
