Section 19 in The Orissa Panchayat Samiti Election Rules, 1991
19. Supply of forms.
(1)The Election Officer shall supply to the Presiding Officer appointed for polling station the following papers, namely:(i)A list of candidates published in Form No. 8 for the election of the Member of the Samiti;(ii)A working copy of the Voters' list relating to the polling station(s);(iii)Another copy of the Voters' list relating to polling station(s);(iv)Required number of ballot papers in Form No. 11;(v)Form No. 12 for recording ballot paper account;(vi)Form No. 9 containing the list of the contesting candidates and symbols allotted to each of them.(2)Where the Election Officer decides that counting of votes shall be taken up by the Presiding Officer at the polling station, he shall also-(i)authorise in writing, the Presiding Officer to that effect, and(ii)supply Form No. 13 to the Presiding Officer for recording the result of counting of votes at the polling station.
