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[Cites 0, Cited by 0] [Section 39(14)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(14)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)where number of dwelling units is less than 50 nos. or 2500 sq.m. of commercial area, septic tank with up-flow filters shall be provided and maintained for the disposal of the sewage within the site itself.