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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2)(c) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(c)To frame such regulations as are consistent with the Statutes and the Ordinances regarding the academic functioning of the University, including discipline, admissions, award of fellowships and studentships, fees and other academic requirements and