Madhya Pradesh High Court
Abdul Aziz@ Ida Khan And 2 Ors. vs The State Of Madhya Pradesh on 25 February, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 The High Court Of Madhya Pradesh CRA No. 754 of 2010 (ABDUL AZIZ@ IDA KHAN AND 2 ORS. AND OTHERS Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 25-02-2022 None for the appellant.
Shri Kamal Kumar Tiwari, Public Prosecutor for State. Adjourned.
Let SPC be issued to the appellant for a date to be fixed by the Office, as his counsel has not filed Vakalatnama.
(VIVEK RUSIA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
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Date: 2022.02.26
19:01:57 IST