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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(c)"Depot or Text Books Depot" means any of the Nationalized Text Books Depot established by the Madhya Pradesh Government at Bhopal, Gwalior, Indore, Jabalpur, Raipur and such other places where Government may open a Depot in future.