Section 2 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Dealer" means a seller, a Government Department, a Semi-Government Department, Concern or Body, a School Cooperative Society, a Co-operative Society or any other body dealing in the purchase; sale or free distribution of printed Education Books.(b)"Departmental Officer" means a Tahsildar of a Tahsil of Madhya Pradesh.(c)"Depot or Text Books Depot" means any of the Nationalized Text Books Depot established by the Madhya Pradesh Government at Bhopal, Gwalior, Indore, Jabalpur, Raipur and such other places where Government may open a Depot in future.(d)"Superintendent" means the Superintendent, Stationery and Text Books, Madhya Pradesh, Gwalior.(e)"Registering Office" means the office of the Superintendent, Stationery and Text Books, Madhya Pradesh, Gwalior.(f)"Text Books" means the Nationalised Text Books of Madhya Pradesh Government.
