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State of Haryana - Section

Section 42 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

42. Transport of poppy straw - Section 10(1)(a).

(1)Any person desirous of transporting poppy straw which he is authorised to possesses shall apply for the grant of a pass to the Excise and Taxation Officer concerned.
(2)For being stored at the depots, poppy straw shall be transported from the stores from time to time according to the requirements intimated by the Chief Medical Officer to the Excise and Taxation Officer concerned, who shall issue a transport pass in Form No. 13 for the purpose.
(3)Transport passes in cases not covered by sub-rules (1) and (2) shall be granted in Form No. 14.