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Union of India - Section
Section 2010 in The National Award for the Empowerment of Persons with Disabilities Rules, 2013
2010.
-11||||}|}Signature with office sealNameDesignationDatePlaceN.B.| 1. | Name of the Organization / Agency in English (in BlockCapital letters) and in Hindi | |
| 2. | Address of the Organization / agency along with telephone &fax number, if any. | |
| 3. | Web-site/ E-mail address, if any | |
| 4. | Nature of the agency | |
| 5. | Brief of features of accessible facilities provided | |
| 6. | Number of the people benefited annually category-wise. | |
| 7. | Comments on replicability of the accessibility features ofwebsite. | |
| 8. | Does it meet level AA of WCAG 2.0 guidelines | |
| 9. | Can a person with visual disability use a screen readersoftware on this website | |
| 10. | Can a person who has difficulty in using a mouse, use voicerecognition software which enables working on computer withverbal commands | |
| 11. | Does it has facilities to change the size and spacing of thetext | |
| 12. | Does it has facilities to change the colour scheme of thetext | |
| 13. | Can the website be accessed through mobile phone | |
| 14. | Is website updated regularly |
| 1. | Name of the State | |
| 2. | Overall planning and strategy of the state in providingcomprehensive rehabilitation services to the persons withdisabilities and setting up good Institutional infrastructureincluding state commissioner for persons with disabilities(PwDs). | |
| 3. | Percentage of persons with disabilities who have been issueddisability certificates | |
| 4. | Percentage coverage of identified persons with severemultiple disabilities under IGNDPS | |
| 5. | Achievement of State (inpercentage against their notional allocation) under the followingCentral Sector Schemes:-(i) DDRS - 5 %(ii) ADIP - 5%(iii) SIPDA- 5% | |
| 6. | Percentage of governmentelementary and secondary schools having:-(a) Ramps with railings(b) Special teachers(c) Disabled friendly toilets | |
| 7. | PwD who have been placed in Government jobs against thestipulated 3% quota for them | |
| 8. | Special efforts made to provide barrier free environment inpublic Spaces | |
| 9. | Expenditure on State Sector schemes for PwDs as % of thetotal State Plan Outlay | |
| 10. | Percentage of PwDs provided vocational training during lastfive years | |
| 11. | Loan availed by SCA from NHFDC as % of its notionalallocation. |
| 1. | Name in English (in BLOCK Capital letters) and in Hindi | |
| 2. | Address along with telephone & fax number, if any. | |
| 3. | E-mail address, if any | |
| 4. | Nature and degree of Disability (Attach DisabilityCertificate) | |
| 5. | Indicate percentage of disability and since when | |
| 6. | Date of birth | |
| 7. | Educational qualifications | |
| 8. | Number of International level sports events participated | |
| 9. | Number of international medals won during last 3 years | |
| 10. | Number of National level sports events participated | |
| 11. | Number of National medals won during last 3 years | |
| 12. | Any other achievement in activities related to the sports forpersons with disabilities |
| SI. No. | Activities | Date and Month |
| 1. | Advertisement of National Awards | 15thJune |
| 2. | Last date of receipt of applications | 15thJuly |
| 3. | Constitution of Screening Committees and National SelectionCommittees | 30thJune |
| 4. | Meetings of the Screening Committees | 31stJuly |
| 5. | Meeting of the National Selection Committee | 31stAugust |
| 6. | Verification of short-listed candidates | 15thOctober |
| 7. | Information/confirmation to awardees | 31stOctober |
| 8. | Presentation of National Awards | 3rdDecember |