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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(9) in Tamil Nadu Combined Development and Building Rules, 2019

(9)Internal vehicular access way including passage if any within the site shall a clear width of 7.2 m and such vehicular access shall be available for every building block in the site within a distance of 50 meters. Further, it shall be a clear open to sky and no projection of structure over it is permissible.