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Madhya Pradesh High Court

Dinesh Sharma vs The State Of Madhya Pradesh on 26 July, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 3130 of 2016 (DINESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 26-07-2023 None for the petitioners.

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(SATYENDRA KUMAR SINGH) JUDGE bj/-

Signature Not Verified Signed by: BARKHA SHARMA Signing time: 27-Jul-23 5:28:20 PM