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State of Gujarat - Section

Section 14 in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

14. Information about Curtailment.

- 14.1 Curtailment in the injection shall be intimated by the generator/QCA/SLDC through software enabled communication or any other mode of communication.In case if SLDC fails to communicate about the curtailment to QCA/generator, deviation penalty shall not be levied for those given time blocks.
14.2In case there is a planned curtailment due to line maintenance or for any other reasons in certain time blocks of a day by the SLDC, Generator / QCA shall be responsible to curtail the generation as per the advice of the SLDC. The QCA/generator shall amend the schedule and in case QCA/generator fails to revise the schedule, SLDC shall revise the schedule as per requirement.