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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(14) in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

14.2In case there is a planned curtailment due to line maintenance or for any other reasons in certain time blocks of a day by the SLDC, Generator / QCA shall be responsible to curtail the generation as per the advice of the SLDC. The QCA/generator shall amend the schedule and in case QCA/generator fails to revise the schedule, SLDC shall revise the schedule as per requirement.