Delhi High Court - Orders
United India Insurance Company Ltd vs Sh Navneet Kumar & Ors on 28 July, 2025
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 153/2025 & CM APPL. 11463/2025
UNITED INDIA INSURANCE COMPANY LTD .....Appellant
Through: Mr. Sonal Anand, Mr. Aayush Sai
and Ms. Surbhi Singh, Advocates.
versus
SH NAVNEET KUMAR & ORS. .....Respondents
Through: Mr. S.N. Parashar and Mr. Ritik
Singh, Advocates.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 28.07.2025
1. The parties seek and are granted time to file their respective written synopsis, not exceeding three pages each, at least three days before the next date of hearing, along with the compilation of judgments, if any, they wish to rely upon.
1.1 All judgments sought to be relied upon shall be filed with an index which also sets out the relevant paragraph numbers and the proposition of law that it sets forth.
2. The Registry is directed to place on record the digital copy of the Trial Court Record duly paginated and book-marked in accordance with the rules of the High Court.
3. Learned Counsel for the parties submit that the connected Appeal being MAC.APP. 148/2025 captioned United India Insurance Company This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:10:54 Ltd. v. Smt. Meena Chhabra & Ors. is listed on 08.12.2025.
4. List this matter on 08.12.2025 along with MAC.APP. 148/2025.
TARA VITASTA GANJU, J JULY 28, 2025/pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2025 at 22:10:54