Section 29(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005
(2)The reports collected by the District Programme Coordinator shall be recorded in Form B-12 and shall be sent to the Council and the Ministry of Rural Development through (a) an electronic copy, emailed or reported online; and (b) a ha d copy, duly signed by the authorized officer of the State Council.
