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State of Odisha - Section

Section 29 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

29. Records to be maintained by the District Programme Coordinator.

(1)For works falling within the jurisdiction of more than one Programme Officer, the relevant data will be complied by the District Programme Coordinator received from such Programme Officers and the Implementing Agencies.
(2)The reports collected by the District Programme Coordinator shall be recorded in Form B-12 and shall be sent to the Council and the Ministry of Rural Development through (a) an electronic copy, emailed or reported online; and (b) a ha d copy, duly signed by the authorized officer of the State Council.
(3)The District Programme Coordinators will maintain a complaint register according to the proforma given in Form B-11. They should also install a complaint box at a conspicuous place in their office and personally open it at once a week. The complaints received in such boxes should be entered into the complaint register & disposed of within 15 days of receipt.