Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Bihar - Subsection Section 81(1) in Bihar Inland Vessels Rules, 2013 (1)A mechanically propelled vessel under-way shall exhibit:-(a)a mast head light forward.(b)side lights.(c)a stern light.
