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State of Bihar - Section

Section 81 in Bihar Inland Vessels Rules, 2013

81. Lights to be exhibited by mechanically propelled vessel under-way. -

(1)A mechanically propelled vessel under-way shall exhibit:-
(a)a mast head light forward.
(b)side lights.
(c)a stern light.
(2)A mechanically propelled vessel of less than 10 meters in length in-lieu of the lights prescribed in paragraph (1) may exhibit an all-round white light, and shall if practicable also exhibit side lights or a combined lantern.