Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(16) in Maharashtra Electricity Regulatory Commission (Transmission Open Access) Regulations, 2005 16.2The Transmission System User shall maintain such Special Energy Meter in suitable protective enclosures and in good working condition.
