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State of Maharashtra - Section

Section 16 in Maharashtra Electricity Regulatory Commission (Transmission Open Access) Regulations, 2005

16. Special Energy Meters.

- 16.1 No Transmission System User shall use the intra-State transmission system except through installation of a Special Energy Meter.
16.2The Transmission System User shall maintain such Special Energy Meter in suitable protective enclosures and in good working condition.
16.3The Transmission System User shall allow inspection of such Special Energy Meter by an Authorised Representative of the Transmission Licensee or the State Load Despatch Centre over such intervals and in such manner as may be specified in the Bulk Power Transmission Agreement.