Section 10(1) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976
(1)The appointing authority shall ascertain the probable number of vacancies likely to occur in the post of Routine Grade Clerks during the course of the year of recruitment and determine the number of vacancies, if any, to be reserved for candidates belonging to the Scheduled Castes and others under Rule 23.
