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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(7) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(7)As Assistant Director, Headquarter he shall be the overall in charge of cleanliness, upkeep and discipline inside the Gamma Unit Complex. He shall maintain a "Roznamcha" in the control room wherein the details regarding manpower present at a particular point of time in the complex with their distribution of duties, details of manpower deployed on the field duties viz. patrolling, special nakas, investigation related duties, other Government duties, manpower on leave etc. shall be maintained on daily basis;