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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(l) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(l)A member of the common cadre service shall not borrow money from or in any way place himself under a pecuniary obligation to any employee of the sugar Mill.