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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(b) in Kerala University of Health Sciences Act, 2010

(b)Elected Members:
(i)seven members elected by the General Council of the University Students Union who shall not be the members of Senate or Academic Council;
(ii)three members elected from among the full time students of the campuses or departments of the University in such manner as may be prescribed by the Statutes;
(iii)two members, other than students, elected by members of the Senate from among themselves;
(iv)two members elected by the Governing Council from among themselves; and
(v)one member of the Academic Council elected from among themselves.