Section 38(2) in Kerala University of Health Sciences Act, 2010
(2)The Students' Council shall consist of the following members, namely:(a)Ex-Officio Members:(i)Pro-Vice-Chancellor--Chairperson;(ii)the Chairman of the University Students Union;(iii)the General Secretary of the University Students Union;(iv)the Dean, Students' Affairs; and(v)the Officer in-charge of the National Service Scheme.(b)Elected Members:(i)seven members elected by the General Council of the University Students Union who shall not be the members of Senate or Academic Council;(ii)three members elected from among the full time students of the campuses or departments of the University in such manner as may be prescribed by the Statutes;(iii)two members, other than students, elected by members of the Senate from among themselves;(iv)two members elected by the Governing Council from among themselves; and(v)one member of the Academic Council elected from among themselves.(c)Other Members:(i)five students may be nominated by the Vice-Chancellor from the affiliated Government colleges or institutions who have distinguished themselves in academic fields, sports, arts etc.;(ii)a member nominated by the Vice-Chancellor in consultation with the Chairman of the University Students Union shall be the Secretary of the Council;(iii)the members of the Students Council other than ex-officio members shall hold office for a term of one year from the date of their nomination or election, as the case may be.
