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State of Odisha - Section

Section 18 in Orissa Pani Panchayat Rules, 2003

18. Duties of the President.

- The duties of the President shall be,-
(a)to conduct the affairs of the Farmer's Organisation in a democratic, free, fair and transparent manner;
(b)to preside over the General Body meetings and Executive Committee meetings and conduct the meetings in a peaceful and democratic manner;
(c)to sign and authenticate the minutes of the meetings and also other records of the Farmers Organisation as may be required;
(d)to have only a casting vote in the event of equality of votes on any matter being decided upon by the General Body or by the Executive Committee, as the case may be;
(e)to issue work orders on behalf of the Farmers Organisation;
(f)to have powers to operate the accounts jointly with the Secretary;
(g)to represent the case of the Farmers' Organisation in any dispute before Distributary Committee or Project Committee or the Government, as the case may be;
(h)to be an authorised representative of the Farmer's Organisation at all other forums, meetings called by any authority; and
(i)to submit annual reports to the General Body on the activities of the Farmers' Organisation.