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[Cites 0, Cited by 0] [Section 134B(1)] [Section 134B] [Entire Act]

State of West Bengal - Subsection

Section 134B(1)(c) in West Bengal Co-operative Societies Act, 2006

(c)"Primary Agricultural Credit Co-operative Society" includes a Farmers' Service Co-operative Society, a Large-sized Multipurpose Co-operative Society and any other Co-operative Society primarily dealing with agricultural credit identified under revival package.