Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Hp Power Corporation Ltd And Another vs . Smt Deepan Devi And Others on 23 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

HP Power Corporation Ltd and another vs. Smt Deepan Devi and others .

RFA No. 256 of 2017 23.05.2023 Present: M/s Vivek Negi and Suneet Goel, Advocates for the appellants.

Mr. Ranvir Singh Chauhan, Advocate for respondents No. 1 to 3.

None for respondent No. 4.

Mr. Abhishek Dulta, Advocate for the applicants in CMP No. 2575 of 2023.

CMP No. 2575 of 2023 On the request of learned Counsel for the applicants, list on 21.06.2023 so that he can satisfy the Court with regard to the maintainability of the application.

(Ajay Mohan Goel) Judge May 23, 2023 (narender) ::: Downloaded on - 23/05/2023 20:37:07 :::CIS