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[Cites 1, Cited by 6]

Himachal Pradesh High Court

H.P. Power Corporation Ltd. And Another vs . Smt. Deepan Devi And on 4 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

H.P. Power Corporation Ltd. and another Vs. Smt. Deepan Devi and others RFA No. 256 of 2017 .

04.05.2023 Present: Mr. Vishnu, Advocate, vice Mr. Vivek Negi, Advocate, for the appellants.

Mr. Ranvir Singh Chauhan, Advocate, for respondents No. 1 to 3.

None for respondent No. 4.

Mr. Abhishek Dulta, Advocate, for the applicants in CMP No. 2575 of 2023.

CMP No. 2575 of 2023 Despite reasonable opportunities having been granted, no response has been filed by the non-applicants. As a matter of indulgence, ten days more time is granted to do the needful, failing which, right to file the reply shall stand closed.

List for consideration after two weeks.

(Ajay Mohan Goel) Judge May 04, 2023 (bhupender) ::: Downloaded on - 04/05/2023 20:51:10 :::CIS