Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Haryana - Subsection Section 115(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (2)No absorption pit shall have any outlet into or means of communication with any sewer, storm water drain or surface drain,
