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State of Haryana - Section

Section 115 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

115. Absorption pits [Sections 8(2) and 25(2)(f)].

(1)In the matter of location, every absorption pit shall conform to same restrictions as are laid down for a septic tank in rule 114(1).
(2)No absorption pit shall have any outlet into or means of communication with any sewer, storm water drain or surface drain,
(3)The walls of every absorption pit shall be at least 9 feet above ground level so as to exclude effectually the entry of storm water or irrigation water into the absorption pit.
(4)The absorption pits shall be constructed in duplicate so that one pit can be put out of use for cleaning purposes. The capacity of the absorption pit shall be as approved by the Director.