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State of Jharkhand - Section

Section 64 in The Jharkhand Agricultural Produce Markets Rules, 2000

64. Terms and conditions of service of Secretary and staff of Market Committee.

- (i) (a) Where Secretary is an officer of Government or the Board he shall draw pay scale of the service to which he belongs.
(b)Other conditions of service of Secretary, i.e. pension, gratuity, leave, travelling allowance, etc., shall be governed by service rules to which he belongs.
(c)[No person shall be appointed as Secretary under sub-section (i) of Section 20 unless- [Substituted by G.S.R. 12A dated 26.9.1993.]
(a)He is graduate in Arts, Commerce or Science from a recognised University;
(b)25 per cent of aforesaid vacancies, here after shall be reserved for direct recruitment of such agriculture graduate who had one of the subjects of Agriculture Economics at the degree stage or having Agriculture Marketing Management/ Business Management Degree/Diploma from a recognised Institutes;
(c)The confirmation of the appointment of a person appointed on the post of Market Secretary or before consideration for promotion on a higher post shall be subject to completing of approved training or discourse conducted by the Board.]
(ii)[The Board shall appoint such officers and staff which are necessary for proper and efficient working of the Committees.] [Substituted by G.S.R. 12A dated 26.9.1993.]